LatestLaws.com and Indian Dispute Resolution Centre is organizing the 1st National MS Rathi Memorial Moot Court Competition from 20th to 21st November 2021.
About the Organization
Mr. Mehar S. Rathi, is one of the most revered names in the Legal Education arena and Prosecution. Mr. M.S. Rathi started his journey in the legal field as an exuberant young Lawyer in the Supreme Court of India in 1965.
Later, in his service tenure he conducted Prosecution of Cases for Government of Haryana for five years and thereafter for the Government of Delhi for a couple of decades. He had also Trained Ms. Kiran Bedi, First Lady IPS Officer in India in 1972, who used to fondly addres Mr. Rathi as Guru Ji. He also served as Head of Law Faculty, Delhi Police Training College for 15 years. He imparted Legal Training to Police Officers from South Asian Countries like Sri Lanka, Maldives, Nepal & more. He was a regular Guest Faculty with the National Police Academy, Hyderabad as also with several leading Law Schools and Universities. Mr. Rathi also served as Chairman of Committee constituted by Supreme Court of India for screening of Family Court matters in Delhi.
Mr. Rathi dedicated his life to providing free Legal Aid and Guidance to villagers in NCR and beyond. He was an epitome of selfless service to the society and will always be remembered for his impeccable integrity, knowledge and sauve mannerism. Inspired by his success in Legal field his Three Sons joined the Legal Profession. Eldest being a Senior Judicial Officer and younger is Member of Bar Council. Even the Third Generation is toeing his path and ideals of serving Humanity through Legal Education and Empowerment.
LatestLaws.com is India’s first and one of its own kind Website which provides useful and unique Legal Resources which is a healthy amalgamation of Legal Statutory Database of codified Central and State Laws, daily Supreme Court Judgements and round the clock reporting of all Legal and related News not only from India but World over.
Indian Dispute Resolution Centre, IDRC is a not-for-profit initiative of 'Indian Dispute Resolution Council' dedicated to providing an institutional environment, both online and offline, for resolution of all kinds of disputes in an efficient, professional, time bound and cost-effective manner.
About the Competition
Team LatestLaws.com and Indian Dispute Resolution Centre is proud to present the 1st National MS Rathi Memorial Moot Court Competition, 2021.
The moot problem is about contemporary legal issues. Eminent Judges, Lawyers & Academicians of the highest standing in India, converge to adjudicate the various rounds of the competition. The said event shall be conducted virtually.
Sponsored By: Vidhisastras
Supported By: Vivekananda Insititute of Professional Studies (VIPS)
Law School Partner: Northcap University, Sushant University
Law Firm Partner: Lexidem & Rathi
Dates
The dates of the said competition shall be November 20th & 21st, 2021 (Saturday & Sunday).
Venue
The event shall be conducted on a Virtual Platform, the details of which shall be conveyed along with the final invite.
Eligibility
This competition is open for all bonafide students pursuing the LL.B three years or five years course or LLM during the current academic year from any recognized law college.
Registration link: https://forms.gle/4U3w4vV7FZgs5Jsh6
List of Important Dates
- Registration opens: 25th September 2021
- Registration Date Extended: 29th October 2021 (Only 4 slots left)
- Last date of memorial submission: 10th November 2021
- Clarifications last date: 10th November 2021
Contact Information
In case of queries, visit the website or feel free to write to mootcourt@latestlaws.com
For any registration related queries:
For Registration: +91- 89203-83947
For Moot problem: +91-95631-41414
Technical Support: +91-9650075373
Moot Proposition, Rule Book, Registration Form, Registration Fee, etc. can be found in the Brochure attached below.
For Brochure, Click Here
For Moot Proposition, Click Here
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