The SC Collegium in its meeting held on Dec 14, 2021, & Jan 29, 2022, has recommended the elevation of Justice Munishwar Nath Bhandari, Judge of Madras HC as Chief Justice of Madras High Court.
In another resolution, the Supreme Court Collegium said in its meeting held on Jan 29, 2022, that it has approved the proposal for the elevation of 7 Advocates as Judges in the Andhra Pradesh HC.
The Advocates who are elevated as Judges are- Konakanti Sreenivasa Reddy, Gannamaneni Ramakrishna Prasad, Venkateswarlu Nimmagadda, Tarlada Rajasekhar Rao, Satti Subba Reddy, Ravi Cheemalapati, & Vaddiboyana Sujatha.
The SC Collegium, in its meeting, has also approved the proposal for the elevation of Advocates Maninder Singh Bhatti, Dwarka Dhish Bansal, & Milind Ramesh Phadke as Madhya Pradesh HC Judges. It has also elevated judicial officers -- Amar Nath Kesharwani, Prakash Chandra Gupta, & Dinesh Kumar Paliwal as the MP High Court Judges.
In another resolution, uploaded today on the Supreme Court website, the Collegium has approved the proposal for the elevation of Advocates V Narasingh, Sanjay Kumar Mishra, Biraja Prasanna Satapathy, & Raman Murahari as Judges in the Orissa HC.
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