In an official notification issued on October 20, 2025, the Punjab and Haryana High Court has designated seventy-six advocates as Senior Advocates, marking the culmination of the 2024 round of applications for senior designation. Out of 210 advocates who had applied, 76 have been conferred the honour, including five women advocates.
As per the notification, the conferment is subject to the condition that each designated Senior Advocate “shall conduct ten Free Legal Aid cases pro bono every year.”
The names of the newly designated Senior Advocates are as follows:
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Raj Kumar Sharma
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Ashit Malik
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Ranjan Kumar Handa
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Ravi Sodhi
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Anil Malhotra
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Nareshinder Singh Boparai
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Jagdish Manchanda
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Amit Sethi
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Ajneesh Raj Takkar
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Sudeep Mahajan
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Jasdeep Singh Toor
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Sartej Singh Narula
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Manish Jain
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Sukhjinder Singh Behl
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Sukant Gupta
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Inder Pal Singh Doabia
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Vikas Singh
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Adarsh Kumar Jain
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Gurpreet Singh
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Kamal Sehgal
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Yogesh Putney
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Ashu Mohan Punchhi
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Sanjiv Gupta
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Jasdeep Singh Gill
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Deepender Singh
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Mansur Ali
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Sunil Kumar Singh Panwar
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Raj Kumar (R.K. Arora)
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Lokesh Sinhal
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Mandeep Singh Sachdev
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Arvind Moudgil
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Satwant Singh Rangi
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Ashwani Kumar Talwar
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Vikas Chatrath
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Pardeep Singh (Poonia)
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Hemant Bassi
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Pawan Girdhar
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Gautam Dutt
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Amardeep Singh (ADS Sukhija)
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Premjit Singh (Hundal)
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Anurag Goyal
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Sant Pal Singh Sidhu
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Promila Nain
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Vipin Mahajan
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Gurbinder Singh Dhillon @ G.B.S. Dhillon
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Monica Chhibber
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Sarju Puri
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Karambir Singh Nalwa
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Aman Bahri
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Puja Sharma (Puja Chopra)
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Salil Dev Singh Bali
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Sunish Bindlish
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Pankaj
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Parminder Singh Shekhon
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Navdeep Singh
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Rajeev Anand
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Sandeep Goyal
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Ankur Mittal
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Ravinder Singh Randhawa
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Gaurav Mohunta
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Jasdev Singh Mehndiratta
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Pradeep Virk
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Kunal Dawar
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Rahul Sharma
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Dheeraj Jain
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Divya Sharma
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Ravinder Malik @ Ravinder Malik (Ravi)
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Sarjit Bhadu
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Sunil Kumar Nehra
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Chanchal Kumar Singla
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Maninder Singh
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Aman Pal
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Kshitij Sharma
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Puneet Kaur Sekhon
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Preet Inder Singh (Ahluwalia)
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Akshay Kumar Jindal
It may be noted that although Punjab Advocate General Maninderjit Singh Bedi and Advocate Sanjeev Kaushik were speculated to be considered suo motu for the designation, their names do not appear in the final list issued by the High Court.
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