President of India after consultation with Chief Justice of India has appointed six Additional Judges as Permanent Judges of the Bombay High Court. The official notification issued by Ministry of Law and Justice states that,
In exercise of the powers conferred by the Constitution of India, the President of India, after consultation with Chief Justice of India, is pleased to appoint the following Additional Judges as Permanent Judges of the Bombay High Court:
- Ms. Nivedita Prakash Mehta
- Prafulla Surendrakumar Khubalkar
- Ashwin Damodar Bhobe
- Rohit Wasudeo Joshi
- Advait Mahendra Sethna
- Pravin Sheshrao Patil
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