Days after the first anniversary of the abrogation of Article 370, the Ministry of Home Affairs (MHA) reviewed the deployment of paramilitary forces in Jammu & Kashmir and has decided to withdraw 100 companies of various paramilitary forces from the Union Territory.
According to official communication, 40 companies of Central Reserve Police Force (CRPF), 20 Companies each of Border Security Force (BSF), Central Industrial Security Force (CISF) and SSB has been withdrawn.
The MHA has directed all paramilitaries to withdraw their companies from the Union Territory & send them back to their respective places.
On Wednesday, the new communication has been sent & the paramilitary forces have been asked to withdraw companies with immediate effect.
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