On Monday, the Kerala High Court expressed deep concern over allegations of student harassment in medical colleges and proposed the formation of a committee to examine the issue at a systemic level. The matter arose in proceedings connected to the suicide of a Dalit student, prompting the Court to question whether students are being subjected to a culture of intimidation within professional institutions.
The case stemmed from allegations that a dental college professor verbally harassed a student who later died by suicide. The prosecution relied on statements of fellow students to argue that the professor's conduct was inappropriate and that he had allegedly encouraged others to harass the deceased. The defence, however, denied any connection between the student's death and the allegations against the faculty, citing CCTV footage and material indicating that the student was facing loan recovery-related difficulties prior to his death. .
Justice A. Badharudeen observed that many students may be unwilling to complain against teachers or college authorities despite facing harassment. The Court suggested that a committee be formed to gather information and propose remedial measures. Justice Badharudeen stated, “In Kerala, medical colleges are ruining students. No doubt about it. They are very cruelly treating students, even PG students.” The Court further likened the problem to an “Ammaayiamma syndrome”, describing it as a cycle where those who were once subjected to harassment later repeat the same conduct when they attain positions of authority.
The matter has been posted for further hearing on June 8.
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