On Saturday, a Local Court sent former 2-time MLA & the Jannayak Janta Party’s candidate from Kalayat constituency in last assembly election, Satvinder Singh Rana, to 14-day judicial custody for his alleged involvement in liquor theft from a sealed godown in Panipat’s Samalkha.
In 2016, the excise & taxation department sealed the liquor godown for stocking liquor illegally.
Police officials, privy to the investigation, said Rana had cooperated with officials during the two-day police remand & admitted that he is one of the partners in the godown.
According to officials, the liquor stolen from the sealed godown in Samalkha was sold in 4 states & Rana along with his associate Ishwar Singh was involved in the theft. Some locals had also stolen the liquor from the godown during the lockdown.
In-charge of Crime Investigation Agency of Panipat police, Deepak Kumar said, “Police will now have to investigate how Rana & Ishwar got the keys of the godown even when it was sealed by the excise & taxation department.”
Kumar added that “We will take help from excise department to investigate the allegations. Notices will be served to the excise officials to join the investigation".
The godown was sealed after excise & taxation department detected irregularities & fined co-owners Ishwar of Shamri village & Rana with Rs 2.22 crore.
On April 28, police had registered an FIR against unknown persons on a complaint filed by assistant excise & taxation officer Rajesh Rohila for theft of around 4,700 liquor boxes from the godown. On May 11, police had caught six people on whose disclosure Rana was arrested from Chandigarh on Thursday.
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