Zia Judicials Legal Research Cell organizing a Webinar on  'Understanding Force Majeure Clause in Indian Contract Act 1872 in Light of Present Pandemic'

WEBINAR DETAILS:

Topic: Understanding Force Majeure Clause in Indian Contract Act 1872 in Light of Present Pandemic
Speaker: Adv Vivek Narayan Sharma, Ex Joint Secretary Supreme Court Advocate on Record Association (New Delhi) 
Date: 09th May 2020
Time: 3:00 PM to 4:00 PM 
Venue: Zoom
Fees: Rs 150/- 
 
*E-Certificate will be provided*
 
For Registration
Contact: 06291295965, 8005821541, 8510021737, 9899905301

Picture Source :