LatestLaws.com is a proud Media Partner of Webinar Series on 'The Recent Developments in Hindu Succession Act 1956' and 'Consumer Protection Act 2019 & Amendments' organised by Law Joint to be held on 5th and 6th Sept, 2020 respectively.
ABOUT EVENT
EVENT 1
Topic 1: The Recent Developments in Hindu Succession Act 1956
Date: 5th September, 2020
Timing: 5:00 PM to 6:30 PM
Chief Guest for Event 1
Hon'ble Justice Mr. Vijender Jain, Former Chief Justice Punjab & Haryana High Court
Guest of Honour for Event 1
Prof(Dr.) O.P. Midha Director Chandigarh University
Key Note Speaker
Ms Juhi Arora Advocate Supreme Court of India
EVENT 2
Topic 2: Consumer Protection Act 2019 & Amendments
Chief Guest for Event 2
Hon'ble Justice Mr. M.C. Garg, Former Judge Delhi High Court
Guest of Honour for Event 2
Prof(Dr.) Vimal Joshi Former Dean Faculty of Law BPS Women University
Key Note Speaker
Ms. Priyanka Sud Advocate Punjab & Haryana High Court
Date: 6th September 2020
Timings: 5PM - 6:30 PM
GENERAL DETAILS
FEES RS. 150/-
(E-Certificate will be provided)
Paytm: 9873312051
GPay: 9811417312
Registration Link: https://forms.gle/CAr4vw3PEsyqJ2iv5
Zoom Link will be sent 1 day before the event on your registered email.
For More Details:
Contact 8527322073 9873312051 or mail us at infolawjoint@gmail.com

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