LatestLaws.com is proud Media Partner of Webinar on 'The Concept of Criminal Conspiracy & Abetment' organised by Law Joint in association with Bar Council of Delhi on June 18th, 2020.
ABOUT EVENT
Topic: Criminal Conspiracy & Abetment
Speaker: Advocate Kanika Bhardwaj Supreme Court of India
Date: 18th June 2020
Time: 5:30 PM to 6:30 PM
Venue: Zoom
Fees: Rs 100/-
*E-Certificate will be provided*
Contact for Registration
8527322073 | 9873312051
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