LatestLaws.com is a proud Media Partner of Webinar on 'Negotiable Instruments Act & Amendments' and 'How to rebut Presumptions under Section-138 of the Act' organised by Law Joint to be held on 13th September, 2020.
ABOUT EVENT
Topic: 'Negotiable Instruments Act & Amendments' and 'How to rebut Presumptions under Section-138 of the Act'
Date: 13th September, 2020
Timing: 5:00 PM to 6:30 PM
Chief Guest: Advocate VK Singh, Former Vice Chairman, BCD
Guest of Honour: Prof. Dr. Arun Gupta, Vice Principal, IIMT, Karkardooma
Key Note Speaker: Mr. Faisal Sherwani, Advocate on Record, Supreme Court of India
Registeration Fees: ₹100/- (E-Certificates to be provided)
Registeration Link: Click Here
Payment:
Paytm: 9873312051
GPay: 9811417312
UPI: kaurs939@oksbi
Contact:
Phone: 8527322073, 9873312051
E-mail: infolawjoint@gmail.com
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