LatestLaws.com is a proud Media Partner of 2nd Online Dispute Resolution Competition to be held on 12th-13th and 19th-21st Sept 2020.
ABOUT EVENT
We present the 2nd edition of the Online Dispute Resolution Competition! Online Dispute Resolution Competition (ODRC) is the first competition in India that is conducted online. It provides a platform for students, from across the globe, to resolve a
variety of legal issues through negotiation and understand how technology interacts with the field of dispute resolution. This is an Official Invitation and we request you to forward this to students who would be interested in taking part in the competition.
Dates of the Competition
The teams will be negotiating online on the following days 12th-13th and 19th-21st September 2020.
Number of Teams
The 2nd edition of the competition will see participation from 48 teams from around the world.
Themes of the Competition
The 2nd edition will see teams negotiating a variety of issues relating to sports, technology, commercial and contractual deal making.
Registration Period
Registrations close on August 16, 2020.
Registration Fees
The registration fees for the competition is INR 1000 per participant (Indian Students) or USD 25 per participant (International Students).
Registration Link
*Please visit our Facebook for accessing the Registration Form
*Please find attached the Official Rules of the Competition. In case of any questions, please reach out to us at odrcindia@gmail.com
Rulebook Link
Click here to access the Official Rules of Online Dispute Resolution Competition 2.0
For Brochure, Click Here
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