LatestLaws.com and Indian Dispute Resolution Centre (IDRC) invite you to Lexidem Webinar on 'How to combat Online Frauds? Challenges and Solutions'

To Register for the Webinar, Click Here

For E-Certificates, Pay Rs 299/- via Paytm or Google Pay @ 9990987000

Join Via: Zoom, LatestLaws.com Facebook Live and YouTube Live

Esteemed Speakers for the webinar are:

1. Mr. Arpinder Singh - Partner and Head - India and Emerging Markets, Forensic & Integrity Services, Ernst & Young (EY)

Arpinder Singh has significant experience spanning over 25 years in multi-jurisdiction investigations, forensic accounting and dispute advisory in India, US and other regions. His key areas of specialization include ABAC, fraud risk management, regulatory compliance, AML, corporate governance and training. Arpinder has acted as an expert forensic accountant in a number of disputes and is identified as one of the foremost legal practitioners in business law in the “Who's Who Legal 2015, 2016 and 2017.

2. Mr. Ranjeeth Bellary – Associate Partner, Forensic & Integrity Services, Ernst & Young (EY)

Ranjeeth specializes in delivering Computer Forensics, Electronic Discovery, Data Protection, Litigation support and Dispute Services, Information Governance services for global clients across various industries. He has successfully helped in major litigations/disputes using forensic technology services for some of the renowned global companies across different geographies. He specializes in providing technology consulting involving the use of electronic data in litigation, dispute, integrity and forensic matters.

3. Mr. Ankoosh Mehta – Partner, Cyril Amarchand Mangaldas

Ankoosh has advisory and litigation experience of over 16 years with focus on corporate and commercial disputes and white collar crime litigation. Ankoosh has advised domestic and international clients on a variety of contractual disputes, notably related to infrastructure and construction sectors, employment disputes, real estate, insolvency and private client practice related litigation. He regularly appears in arbitrations, courts (including the High Courts, the Supreme Court, National Company Law Tribunals, National Company Law Appellate Tribunal) and other regulatory forums, across the country.

Agenda for the Webinar:

4.30 – 4.40 pm - Introduction by IDRC

4.40 – 5.10 pm – Arpinder Singh and Ranjeeth Bellary, Forensic & Integrity Services, EY

5.10 – 5.40 pm - Ankoosh Mehta, Partner, Cyril Amarchand Mangaldas

5.40 – 6pm - Q/A and closing note

To Register for the Webinar, Click Here

For E-Certificates, Pay Rs 299/- via Paytm or Google Pay @ 9990987000

Join Via: Zoom, LatestLaws.com Facebook Live and YouTube Live

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