The Centre Government has appointed following three Advocates as the Additional Judges of the Allahabad High Court for the period of two year-
(i) Prashant Kumar
(ii) Manjive Shukla, and
(iii) Arun Kumar Singh Deshwal
The Ministry of Law and Justice has notified that,
“Vide Notification of even number dated 23.02.2023, in exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri (i) Prashant Kumar (ii) Manjive Shukla, and (iii) Arun Kumar Singh Deshwal, Advocates as Additional Judges of the Allahabad High Court for a period of two years with effect from the date they assume charge of their respective offices.”
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