Gurugram Police booked a man after his live-in partner -- a 35-year-old woman lawyer allegedly committed suicide in their flat in Experian Society, Sector 108.
The body of the lawyer was found hanging in a bedroom in the flat, while her live-in partner was missing.
The family of the deceased claimed it was murder & following the complaint of her brother an FIR of abetment to suicide was registered at Rajendra Park police station.
According to the Police, the deceased is identified as Preeti Jaiswal, a native of Kota in Rajasthan was a lawyer practising at Delhi’s Dwarka Court. She was married & a case of divorce was pending in Court.
She used to stay with her live-in partner, identified as Vijay Rana. Yesterday, her family after getting information reached her flat & found her body hanging from a fan & called the police.
When police reached the spot she was found hanging while her legs were on the bed.
“My sister was under pressure as her live-in partner not only abused but also beat her. She can’t commit suicide & she was only killed by her live-in partner,” said Anuradha Jaiswal, elder sister of the deceased.
As per the complaint an FIR has been registered under Section 306 (abatement to suicide) of IPC at Rajendra Park police station.
Inspector Praveen Kumar, SHO of Rajendra Park Police Station said that “We handed over the body to kin after the postmortem. The cause behind suicide has not been ascertained yet & the probe is on".
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