Kangana Ranaut approached the Bombay High Court on Wednesday challenging the notice issued by the Mumbai civic body for "illegal construction" at her bungalow, and sought a stay on the demolition process. The Shiv Sena-controlled Brihanmumbai Municipal Corporation (BMC) begun the work of demolishing "illegal alterations" at the Bandra bungalow of the Bollywood actress, a civic official said. The demolition work began shortly after 11am on Wednesay, the official told PTI.

The 33-year-old actress, who is scheduled to reach Mumbai later in the day, has alleged that the Maharashtra government is targeting her because of her fight with the Shiv Sena. The demolition work will be carried out on Wednesday itself, the official told PTI. The BMC has posted a second notice outside her bungalow, informing of the action the civic body is set to take, he said.

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