On Friday, the Madurai bench of Madras High Court dismissed a plea seeking permission to hold Ramzan prayers in mosques from 9 am to 11 pm on the occasion of Ramzan festival.
A bench of Justice PN Prakash & Justice Puzhalandi, while turning down the petition, said that the Central or State Govt should give orders for religious worship.
The plea was filed by one Sakul Hameed seeking permission to hold Ramzan prayers in mosques from 9 am to 11 pm on the occasion of Ramzan festival.
This comes as gathering at religious places is barred to maintain social distancing to prevent the spread of coronavirus in India, which has been under lockdown for nearly 2 months now.
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