The President of India has assented to the appointment of two judicial officers as Additional Judges of Delhi High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint (i) Smt. Shalinder Kaur, to be an Additional Judge of the Delhi High Court with effect from the date she assumes charge of her office till 07.09.2025 and (ii) Shri Ravinder Dudeja, to be an Additional Judge of the Delhi High Court for a period of two years with effect from the date he assumes charge of his office.”
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