Cyril Amarchand Mangaldas (CAM) advised KNR Constructions Limited ("KNR") and its wholly owned subsidiary, KNRC Holdings and Investments Private Limited ("KNRCHIPL") in divestment of their entire stakes in KNR Muzaffarpur Barauni Tollway Private Limited and KNR Muzaffarpur Holdings Private Limited to JKM Infra Projects Limited and its promoter.
The team that advised the Company was led by Ajay Sawhney, Partner (Head - Northern Region); and Bhupendra Verma, Partner; with support from Shubham Singh (Consultant).
About Cyril Amarchand Mangaldas
Cyril Amarchand Mangaldas (cam) is India’s leading law firm with a global reputation of being trusted advisers to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. The Firm is one of the largest full-service law firm in India and offices in key business centers at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi. The Firm received “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards for the second consecutive years in 2023 and 2022 and “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. The Firm had won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.
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