As per the information received from Treasurer, Adv Kapil Kumar Dagar, the Rohini Court Bar Association has decided to extend financial support of ₹𝟴𝟬𝟬𝟬/- each to its needy members due to extraordinarily circumstances in COVID-19.
The Bar has put the thought that Adovcates are in dire need of help and the pandemic has bumped the economy and it's becoming extreme to meet ends.
Forms for the same should be submitted from 17th June, 2020 to 22th June, 2020 upto 4 pm.
Form Link: http://rohinicourtbarassociation.com/RCBA-SUPPORT-AMIDST-COVID.php .
The 𝒅𝒆𝒇𝒊𝒏𝒊𝒕𝒊𝒐𝒏 of Needy Lawyer is self declaration by the member, no further clarification required.
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