On Tuesday, a Court in Delhi posted for December 16 the pronouncement of its decision on whether to take cognisance of a criminal defamation complaint filed by AAP leader Satyendra Jain against BJP MP Bansuri Swaraj.
"I will pass order on December 16," Additional Chief Judicial Magistrate Neha Mittal said.
Jain has alleged in his complaint that Swaraj made defamatory remarks against him during a TV interview on October 5, 2023, which he claimed was watched by millions of people.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
Source Link
Picture Source :