A Court in Maharashtra’s Thane district has convicted a 36-year-old Bangladeshi woman for illegally staying in India and sentenced her to imprisonment for 14 months and 28 days.
In the order of February 27, a copy of which was made available on Saturday, Additional Sessions Judge Vasudha L Bhosale also directed that the woman, Taniya Yunus Shaikh, who has already spent the duration of the sentence in jail, be deported.
During the trial, Additional Public Prosecutor R P Patil told the court that Shaikh was found to be living in Mira Road (East), on the outskirts of Mumbai, without a valid passport or visa.
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