On Monday, a Court in Kerala sentenced eight CPI(M) workers to life imprisonment for killing a BJP worker in this district nearly two decades ago.
Thalassery Principal Sessions Judge K T Nisar Ahammed had on Friday found nine CPI(M) workers guilty in the case registered on the murder of BJP worker Elambilayi Suraj.
While eight persons were given life imprisonment and fined Rs 50,000 each, another convict was sentenced to three years of rigorous imprisonment and was fined Rs 25,000.
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