Ministry of Law & Justice informed Lok Sabha that 3373 e-courts are operational in the State of Uttar Pradesh. The total number of cases disposed of by the District and Subordinate Courts in the state of Uttar Pradesh from 01.08.2022 till 07.08.2023 is 41,94,609 which includes 4,86,060 civil cases and 37,08,549 criminal cases.
The Ministry replied to unstarred questions regarding the number of operational e-courts in the State of Uttar Pradesh and the number of cases that have been disposed of by these e-courts.
No comparative data as such is maintained on the impact of physical hearings of cases vis-à-vis eCourts on the pendency of cases.
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