Bar Council of Punjab & Haryana has suspended the licence of Hisar-based Advocate Naresh Kumar for concealing the fact that he had a Govt job while pursuing a regular course of LLB from Rajasthan & at the time of enrolment.
The Enrolment Committee of the Bar Council of Punjab & Haryana issued the order on Jan 12.
The order says after receiving an anonymous complaint, a notice was sent to the advocate who never appeared before the council, rather he sent the reply stating that no action could be taken by the Bar Council on the anonymous complaint.
He also referred to a notification of the Haryana Government General Administration Department & the Central Vigilance Commission, New Delhi.
The committee, in the order, says, “It has gone through the reply which is vague & evasive. Although the complaint is anonymous, it brought a fact to the notice of the committee that the complainant has concealed the fact of doing a government job while pursuing law. keeping in view his conduct & also the fact that concealment is not denied to date, his licence is remained under suspension till further orders.”
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