Authors of the Delhi Riots: An Untold Story, which was withdrawn by Bloomsbury on Saturday, said they have sent a “notice” to the publisher by email saying the move invites “civil & criminal liability”, even as Gurgaon-based Garuda Prakashan announced it would now publish the book.
Bloomsbury had withdrawn the book, due out in Sept, after backlash over the announcement of a launch event with BJP leader Kapil Mishra among the “guests of honour”. The book has been authored by Delhi University teachers Prerna Malhotra & Sonali Chitalkar, & Lawyer Monika Arora.
Ankur Pathak, one of the founders of Garuda Prakashan said that “We have gone through the book & we will be publishing it in both English & Hindi. It was curtailed because of international pressure but we believe in freedom of expression. We want that the truth must come out. It will hit stands within 15 days".
On Sunday, in an email to Bloomsbury, the authors equated the Black Lives Matter protest in the US with their own experience, reminding the publishers that “Brown Lives Matter too”.
They wrote, “You can kill the supply of the book but not the idea & not the truth. Bloomsbury may we tell you that Brown Lives Matter & Brown women matter too. We have the fundamental right of freedom of speech & expression… On our behalf, please inform Bloomsbury UK not to succumb under international pressure of agenda driven lobbies. . If internationally Black Lives Matter then in India Brown lives matter too".
On Feb 23, Mishra had given a speech in Northeast Delhi, seeking that the protesters against the Citizenship (Amendment) Act be removed from a site in the area, a day before the riots broke out. On Sunday, he tweeted copies of the notice & wrote: “Authors have sent a notice to Bloomsbury. It will be followed by a legal action. Criminal breach of trust will be punished legally.”
A Bloomsbury spokesperson didn't respond to calls & texts. In its statement on Saturday, it had said: “In view of very recent events, including a virtual pre-publication launch organised without our knowledge by the authors, with participation by parties of whom the publishers would not have approved, we have decided to withdraw publication of the book.”
In their letter, the authors wrote that they were informed “on phone” that the book was being withdrawn “due to pressure from Bloomsbury UK, which in turn was pressurised (sic) by the social media campaign on Twitter”, but that no official communication to this effect had reached them yet.
They pointed out that the publishing house had “signed a contract with the authors”, communicated “over the past three months… through emails, SMS, WhatsApp” & “finalised the draft”. They also said the e-invite of the book launch was “out in public domain” & that Bloomsbury had “full knowledge of this book launch & the guest list”.
"We waited but they have still not communicated to us, so we have decided to go ahead with Garuda (Prakashan)." said Arora.
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