May 1, 2019:
Supreme Court has changed the dates for examination to be conducted for Advocate on Record.
The Supreme Court has issued a notification No.GSR 338(E) on 29.04.2019 to provide an amendment to its earlier notification. It read “In the Notification F.No. AOR Exam/June/2019 dated 1st April, 2019, Para 1 shall be read as follows”.
The new notification then provides for amended clause as “Under Rule 5 (i) and (ii) of Order IV, Supreme Court Rules, 2013 and Regulation 2 of the Regulations regarding Advocates-on-Record Examination made thereunder governing the Examination for Advocates-on-Record, it is hereby notified for the information of all concerned that the next Examination for the Advocates-on-Record will be held in the Supreme Court Premises, New Delhi on 10th, 11th, 12th & 13th June, 2019”.
Read the notification here:
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