State of Punjab & Ors Vs. M/S. Sankeshwar Hosiery Industry [2008] INSC 394 (7 March 2008)
S.H. Kapadia & B. Sudershan Reddy CIVIL APPEAL NO. 1816 OF 2008 [Arising out of S.L.P. (CIVIL) NO.7649 of 2007] KAPADIA, J.
Leave granted.
In view of our decision in the case of State of Punjab & Others etc. etc. v. M/s. Perfect Synthetics etc. etc. Civil Appeal No.1072 of 2008, the civil appeal is dismissed with no order as to costs.