Sunil Kumar Singh Vs. State of U.P.& Ors [2008] INSC 140 (5 February 2008)

Citation : 2008 Latest Caselaw 121 SC
Judgement Date : Feb/2008

Sunil Kumar Singh Vs. State of U.P.& Ors [2008] Insc 140 (5 February 2008)

Tarun Chatterjee & Dalveer Bhandari

O R D E R REVIEW PETITION (C) N0.6 OF 2008 IN SLP(C) No.19938 OF 2007

We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.