Uttarakhand High Court
WPSS/897/2026 on 27 March, 2026
Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
2026:UHC:2182
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
No.
and Registrar's
order with
Signatures
WPSS 893/2026
WPSS 894/2026
WPSS 895/2026
WPSS 896/2026
WPSS 897/2026
Hon'ble Manoj Kumar Tiwari, J.
Mr. Deep Chandra, Advocate, for the petitioners.
Mr. R.C. Joshi, Brief Holder, for the State.
(2) Since the issue involved in all these writ petitions is identical, therefore, these are being heard and decided together by this common judgment. However, for brevity, facts of Writ Petition (S/S) No. 893 of 2026 alone are being considered and discussed here.
(3) According to petitioner, she was engaged as Shiksha Mitra for teaching students in Government Primary School in the year 2005. According to her, she is eligible to be given regular appointment as Assistant Teacher, however her claim is not being considered.
(4) Learned Counsel for the petitioner submits that petitioner is a Graduate with Diploma in Elementary Education and she has also qualified T.E.T., therefore there is no reason for denying regular appointment to her.
(5) Learned State Counsel submits that if what learned Counsel for the petitioner submits is true, then petitioner should have made representation to the competent authority, instead of rushing to this Court.
2026:UHC:2182 (6) Writ petitions are, accordingly, disposed of by permitting the petitioners to make representation before the competent authority. If petitioners make representation within two weeks from today, decision thereupon shall be taken, as per law, within eight weeks thereafter.
(Manoj Kumar Tiwari, J.) 27.3.2026 Pr PRABODH Digitally signed by PRABODH KUMAR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3a082a00a95aff911a9559743af8f21c50602ff6eae4e 61af3aeab198d462503, postalCode=263001, KUMAR st=UTTARAKHAND, serialNumber=0DC111E8D8CA66E16B940EFDF806ACCC1AB5 88052DF6FCA58C67F3C91957BE53, cn=PRABODH KUMAR Date: 2026.03.27 17:26:39 +05'30'