Uttarakhand High Court
WPSS/826/2026 on 27 March, 2026
Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
2026:UHC:2181
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
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and Registrar's
order with
Signatures
WPSS 826/2026
Hon'ble Manoj Kumar Tiwari, J.
Mr. C.D. Bahuguna, Senior Advocate, assisted by Mr. Chandra Sekhar Dalakoti, Advocate for the petitioner.
Mr. S.S. Chaudhary, Standing Counsel, for the State.
(2) Petitioner applied for the post of Assistant Teacher, Government Primary School. Since his result has not been declared, therefore, he has approached this Court seeking a direction to the authorities to declare his result.
(3) Annexure-9 to the writ petition is a letter addressed to ten candidates including the petitioner, who were required to furnish certain documents/information. Petitioner's name figures at serial number 4 in the said letter.
(4) Learned Senior Counsel appearing for the petitioner submits that petitioner visited the O/o District Education Officer concerned personally on 12.3.2026 and furnished all requisite documents/information. Learned State Counsel, however, submits that the documents required by the aforesaid letter are yet be furnished by the petitioner. (5) Having regard to the aforesaid facts, writ petition is disposed of by directing the petitioner to furnish all requisite documents and information, as required by the letter dated 5.3.2026, before the District Education Officer (Elementary), Pauri, within one week from today, along with a covering letter. District 2026:UHC:2181 Education Officer shall thereafter examine the documents/information furnished by the petitioner and pass appropriate order, as per law, within ten days thereafter. For a period of three weeks or till decision is taken in the matter by the District Education Officer, one post of Assistant Teacher shall be kept vacant. (6) Registry shall supply certified copy of this order, today itself, to learned Counsel for the petitioner on payment of prescribed charges.
(Manoj Kumar Tiwari, J.) 27.3.2026 Pr PRABODH Digitally signed by PRABODH KUMAR DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3a082a00a95aff911a9559743af8f21c50602ff6eae4e6 1af3aeab198d462503, postalCode=263001, KUMAR st=UTTARAKHAND, serialNumber=0DC111E8D8CA66E16B940EFDF806ACCC1AB5 88052DF6FCA58C67F3C91957BE53, cn=PRABODH KUMAR Date: 2026.03.27 17:23:39 +05'30' 2026:UHC:2181