Uttarakhand High Court
WPMS/906/2013 on 20 March, 2026
Author: Alok Kumar Verma
Bench: Alok Kumar Verma
Office Notes,
reports, orders or
.
proceedings or
SL. Date COURT'S OR JUDGES'S ORDERS
directions and
No
Registrar's order
with Signatures
20.03.2026 WPMS No.906 of 2013
Hon'ble Alok Kumar Verma, J.
Mr. Rajendra Singh Azad,learned counsel for the petitioner through video conferencing.
2. Mr. Bharat Singh, learned counsel for the respondent no.3 through video conferencing.
3. Mr. K.S. Mehta, learned Additional C.S.C. for the respondent no.8.
4. Ms. Sukhwani Singh, learned counsel holding brief of Mr. Parikshit Saini, learned counsel for the respondent no.19.
5. Mr. Vinay Bhatt, learned counsel for the respondent nos.20 & 21.
6. Remaining respondents are not present.
7. Counter affidavit, filed by the respondent nos.20 & 21, is taken on record.
8. Mr. K.S. Mehta, Additional C.S.C. submitted that counter affidavit is not required.
9. Respondent no.9 has sought further two weeks' time as a last opportunity to file counter affidavit.
10. Mr. Rajendra Singh Azad, Advocate has sought two weeks' time to file rejoinder affidavit to the counter affidavit filed by the respondent nos.20 & 21.
11. On the joint request, list on 22.05.2026.
12. Interim order dated 05.12.2013 is extended till the next date of listing.
(Alok Kumar Verma, J.) 20.03.2026 JKJ/Pant