Uttarakhand High Court
WPMS/2887/2021 on 17 March, 2026
Author: Alok Kumar Verma
Bench: Alok Kumar Verma
Office Notes,
reports, orders or
.
proceedings or
SL. Date COURT'S OR JUDGES'S ORDERS
directions and
No
Registrar's order
with Signatures
17.03.2026 WPMS No.2887 of 2021
Hon'ble Alok Kumar Verma, J.
Mr. S.K. Mandal, learned counsel for the petitioners.
2. Mr. K.S. Mehta, learned Additional Chief Standing Counsel for the respondent no.1.
3. Mr. Lokendra Dobhal, learned counsel with Mr. Vikas Kumar Guglani, learned counsel for the respondent no.2.
4. Counter affidavit, filed by the respondent no.2, is taken on record.
5. Mr. K.S. Mehta, Additional Chief Standing Counsel has sought further three weeks' time to file counter affidavit.
6. In the interest of justice, one more opportunity is being granted.
7. Mr. S.K. Mandal, Advocate has also sought two weeks' time to file rejoinder affidavit to the counter affidavit, filed by the respondent no.2.
8. List on 21.05.2026.
9. Interim order dated 31.12.2021 is extended till the next date of listing.
(Alok Kumar Verma, J.) 17.03.2026 JKJ/Pant