Uttarakhand High Court
WPMS/1566/2024 on 17 March, 2026
Author: Alok Kumar Verma
Bench: Alok Kumar Verma
Office Notes,
reports, orders or
.
proceedings or
SL. Date COURT'S OR JUDGES'S ORDERS
directions and
No
Registrar's order
with Signatures
17.03.2026 WPMS No.1566 of 2024
Hon'ble Alok Kumar Verma, J.
Mr. M.S. Tyagi, learned Senior Advocate assisted by Mr. Sunil Chandra, learned counsel for the petitioner.
2. Mr. K.S. Mehta, learned counsel for the respondent no.1.
3. Mr. V.D. Bisen, learned counsel for the respondent no2.
4. Mr. A.S. Rawat, learned Senior Advocate for the respondent nos.3 & 4.
5. Mr. M.S, Tyagi, Senior Advocate has sought one week's time to provide copies to the learned counsel for the respondent no.2.
6. The respondent no.1 and respondent no.2 have sought three weeks' time to file counter affidavit.
7. In the interest of justice, time is granted.
8. List on 03.06.2026.
9. Interim order dated 19.06.2024 is extended till the next date of listing.
(Alok Kumar Verma, J.) 17.03.2026 JKJ/Pant