Uttarakhand High Court
Unknown vs Union Of India on 11 March, 2026
Author: Pankaj Purohit
Bench: Manoj Kumar Tiwari, Pankaj Purohit
Office
Notes,
reports,
orders or
proceedings
SL.
Date or COURT'S OR JUDGE'S ORDERS
No.
directions
and
Registrar's
order with
Signatures
WPSB/49/2021
Ajay Kumar Pandey
--Petitioner
Versus
Union Of India
--Respondent
WITH
WPSB No. 24 of 2021
WPSB No. 37 of 2021
WPSB No. 50 of 2021
WPSB No. 65 of 2021
WPSB No. 229 of 2021
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Pankaj Purohit, J.
1. Mr. B.M. Pingal, Mr. S.S. Yadav and Mr. Sandeep Tiwari, Advocates for the petitioners.
2. Mr. S.S. Chaudhary, learned Standing Counsel for the State of Uttarakhand.
3. Ms. Anjali Bhargawa, learned counsel for respondent no. 2.
4. Mr. D.C.S. Rawat, learned Central Government Standing Counsel for the Union of India.
5. Mr. S.S. Lingwal, learned counsel for the respondent nos. 4 to 7.
6. Learned counsel for respondent nos. 4 to 7 is directed to get clear instructions on the query put by the Court vide order dated 07.07.2025. He shall also get copy of advertisement pursuant to which petitioners were selected.
7 List this case on 18.03.2026.
8. Interim order(s), if any, to continue till then.
(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 11.03.2026 Aswal