WPMS/1670/2021

Citation : 2026 Latest Caselaw 882 UK
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/1670/2021 on 10 February, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
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      10.02.2026                        WPMS No.1670 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Mr. M.S. Tyagi, learned Senior Advocate assisted by Mr. Sunil Chandra, learned counsel for the petitioner.

2. Mr. Sachin, learned counsel holding brief of Mr. Nagesh Aggarwal, learned counsel for the respondent nos.1 & 2.

3. Mr. V.D. Bisen, learned counsel for the respondent no.3.

4. Mr. M.S. Tyagi, Senior Advocate has sought three days' time to provide the copies to the learned counsel for the respondent no.3.

5. Mr. V.D. Bisen, Advocate has sought three weeks' time to file counter affidavit.

6. Mr. M.S. Tyagi, Senior Advocate has also sought three weeks' time to file rejoinder affidavit to the counter affidavit, filed by the respondent nos.1 & 2.

7. Time is granted.

8. On the joint request, list on 09.04.2026 for final hearing.

9. Interim order dated 23.08.2021 is extended till the next date of listing.




                                                              (Alok Kumar Verma, J.)
                                        JKJ/Pant                              10.02.2026