WPSB/52/2026

Citation : 2026 Latest Caselaw 722 UK
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSB/52/2026 on 5 February, 2026

              Office Notes,
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      Date    or directions                  COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
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                               WPSB No.52 of 2026

                               Hon'ble Siddhartha Sah, J.

Mr. Anil Kumar Joshi, learned counsel for the petitioner.

2. Mr. C.S. Rawat, learned counsel for the respondents.

3. Learned counsel for the respondents prays for and is granted two weeks' time to file counter affidavit.

4. List this case on 23.02.2026.

5. Urgency Application (IA No.1 of 2026) stands disposed of accordingly.

[ (Siddhartha Sah, J.) Vacation Judge 05.02.2026 Ravi