Uttarakhand High Court
WPMS/272/2026 on 5 February, 2026
Office Notes, reports, orders or
SL. No Date proceedings or directions and COURT'S OR JUDGES'S ORDERS
Registrar's order with Signatures
WPMS No.272 of 2026
Hon'ble Siddhartha Sah, J.
Mr. Amar Murtil Shukla, learned counsel for the petitioner.
2. Mr. Suyash Pant, learned Standing Counsel for the State/respondent nos.1 to 6.
3. Counsel for the respondents prays for and is granted three weeks' time to file counter affidavit.
4. List on 10.03.2026.
5. Urgency application (IA No.1/2026) stands disposed of accordingly.
(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK