Uttarakhand High Court
WPMS/267/2026 on 5 February, 2026
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
WPMS No.267 of 2026
Hon'ble Siddhartha Sah, J.
Mr. Pramod Bailwal and Mr. Bharat Singh, learned counsels for the petitioner.
2. Mr. Suyash Pant and Mr. S.K. Nainwal, Standing Counsels for the State.
3. Learned counsel for the petitioner has sought to withdraw the writ petition with liberty to file afresh.
4. Permission is granted.
5. The present writ petition is dismissed as withdrawn with liberty as above.
[ (Siddhartha Sah, J.) Vacation Judge 05.02.2026 Ravi