Uttarakhand High Court
WPSS/341/2026 on 5 February, 2026
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orders or proceedings
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05.02.2026 WPSS No.341 of 2026
Hon'ble Siddhartha Sah, J.
Mr. Rajesh Joshi, learned counsel for the petitioners.
2. Mr. N. K. Papnoi, learned Standing Counsel for the State.
3. On the request of learned counsel for the petitioners, list on 09.02.2026 after fresh cases.
(Siddhartha Sah, J.) Vacation Judge 05.02.2026 BS