Uttarakhand High Court
BA1/2194/2025 on 4 February, 2026
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
BA1 No.2194 of 2025
Hon'ble Siddhartha Sah, J.
Mr. Vikas Anand, learned counsel for the applicant.
2. Mr. Sandeep Sharma, learned AGA for the State.
3. Learned counsel for the applicant has stated that the bail application has rendered infructuous on the ground of compounding between the parties.
4. The bail application is dismissed as infructuous.
[ (Siddhartha Sah, J.) Vacation Judge 04.02.2026 Ravi