Uttarakhand High Court
BA1/2140/2025 on 4 February, 2026
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
BA1 No.2140 of 2025
Hon'ble Siddhartha Sah, J.
Mr. Vinod Sharma, learned counsel for the applicant.
2. Mr. B.N. Maulekhi, learned Deputy Advocate General for the State.
3. A supplementary affidavit has been filed on behalf of the applicant. The same is taken on record.
4. List this case on 11.02.2026.
[ (Siddhartha Sah, J.) Vacation Judge 04.02.2026 Ravi