Uttarakhand High Court
BA1/1081/2025 on 4 February, 2026
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
BA1 No.1081 of 2025
Hon'ble Siddhartha Sah, J.
Mr. M.S. Pal, learned senior counsel assisted by Mr. Vikas Anand, learned counsel for the applicant.
2. Mr. B.N. Maulekhi, learned Deputy Advocate General for the State.
3. The rejoinder affidavit is taken on record. Miscellaneous Application (IA No.2 of 2026) is allowed accordingly.
4. List this case on 10.02.2026.
5. Meanwhile, the State may file the supplementary affidavit.
[ (Siddhartha Sah, J.) Vacation Judge 04.02.2026 Ravi