WPSS/258/2026

Citation : 2026 Latest Caselaw 658 UK
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/258/2026 on 4 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      04.02.2026                            WPSS No.258 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Vinay Kumar, learned counsel for the petitioner.

2. Mr. N. K. Papnoi, learned Standing Counsel for the State.

3. On the request of learned counsel for the petitioner, list on 05.02.2026. [[ (Siddhartha Sah, J.) Vacation Judge 04.02.2026 BS