Uttarakhand High Court
WPCRL/248/2026 on 4 February, 2026
2026:UHC:674
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGE'S ORDERS
No.
and Registrar's
order with
Signatures
WPCRL/248/2026
Hon'ble Siddhartha Sah, J.
Mr. Akshay Pradhan, learned counsel for the petitioner.
2. Mr. Vipul Painuli, learned AGA for the State/respondent nos. 1 and 6.
3. Learned counsel for the petitioner seeks permission to withdraw this writ petition with a liberty to file fresh writ petition.
4. Permission is granted.
5. The Writ Petition is dismissed as withdrawn with liberty to file fresh.
(Siddhartha Sah, J.) Vacation Judge 04.02.2026 Kaushal s