BA1/319/2026

Citation : 2026 Latest Caselaw 1616 UK
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/319/2026 on 27 February, 2026

                                                                  2026:UHC:1389
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                               BA1 No.319 of 2026
                               Hon'ble Alok Mahra, J.

Mr. Alok Kumar, Advocate for the applicant.

Mr. S.C. Dumka, A.G.A. for the State of Uttarakhand.

2. This first bail application has been moved by the applicant seeking regular bail in F.I.R./Case Crime No.775 of 2024, under Section 127(2), 310(2) and 317(3) of B.N.S., registered at P.S. Kotwali Manglaur, District Haridwar.

3. Learned counsel for the applicant submits that applicant has falsely been implicated in the instant crime and is languishing in jail since 15.09.2024. It is contended by learned counsel for the applicant that co-accused, namely, Sadik has already been enlarged on bail by this Court in BA1 No.2552 of 2024 vide order dated 09.05.2025. He submits that this is a case of parity and in case, the applicant is granted bail, he will not misuse the same and will furnish the bail surety as per the satisfaction of this Court.

4. Learned State Counsel has vehemently opposed the prayer for bail.

5. Having regard to the fact that the co-accused, namely, Sadik, has already been enlarged on bail by this Court in BA1 No.2552 of 2024, and without expressing any opinion on the merits of the case, this Court is of the considered view that the present applicant is also 2026:UHC:1389 entitled to be released on bail at this stage on the ground of parity.

6. The bail application is allowed.

7. Let the applicant, namely, Danish be released on bail, on executing personal bond and furnishing two reliable sureties, each of like amount, to the satisfaction of Court concerned.

(Alok Mahra, J.) 27.02.2026 Arpan ARPAN Digitally signed by ARPAN JAISWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=eabb68a3895e41937c266c23964c0485365445e3a20ddd JAISWAL b7393398f9fe45ba3e, postalCode=263001, st=UTTARAKHAND, serialNumber=060FC17022BEAE3DE215D68D9D454C5109CB987 446351E4DF04AADAA2C2CEA66, cn=ARPAN JAISWAL Date: 2026.02.27 19:16:32 +05'30' 2026:UHC:1389