Uttarakhand High Court
FA/190/2025 on 26 February, 2026
Author: Pankaj Purohit
Bench: Manoj Kumar Tiwari, Pankaj Purohit
2026:UHC:1361-DB
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGE'S ORDERS
No. or directions and
Registrar's order
with Signatures
Withdrawal Application No. IA/2/2026
In
FA/190/2025
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Pankaj Purohit, J.
Per - Hon'ble Justice Manoj Kumar Tiwari. J.
Ms. Suraiya Naaz, Advocate for the appellant.
2. Learned counsel appearing for the appellant submits that parties have arrived at a settlement, therefore, appellant do not want to press the Appeal. An application seeking withdrawal of the appeal has been filed by the appellant.
3. For the reasons indicated, Withdrawal Application (IA/2/2026) is allowed. Appeal is dismissed as withdrawn.
(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 26.02.2026 Mahinder/ Digitally signed by MAHINDER SINGH MAHINDER SINGH DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=da6212e6e78d94ed3134842bc6a8d6ca168979ca7b8c2f031a92d1a18b08923c, postalCode=263001, st=UTTARAKHAND, serialNumber=AB77B7C5B240908B392BE84F5CDD4C2AF35DC4626D305B1BC9EA4BABA43D2B8F, cn=MAHINDER SINGH Date: 2026.02.26 20:50:01 +05'30'