Uttarakhand High Court
WPMS/808/2023 on 1 April, 2026
Author: Alok Kumar Verma
Bench: Alok Kumar Verma
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
01.04.2026 WPMS No. 808 of 2023
Hon'ble Alok Kumar Verma, J.
Mr. Tribhuwan Chandra Pandey, learned counsel for the petitioners.
2. Mr. Ghanshyam Joshi, learned Addl. Chief Standing Counsel for the respondent nos. 1 and 2.
3. Mr. S.K. Mandal, learned counsel for the respondent no.3.
4. No one is present for the respondent no.4.
5. Counter affidavit, filed by the respondent no.3, is taken on record.
6. Mr. Tribhuwan Chandra Pandey, Advocate, has sought three weeks' time to file rejoinder affidavit to the counter affidavit, filed by the respondent no.3.
7. Mr. Ghanshyam Joshi, Addl. Chief Standing Counsel, has also sought further two weeks' time to file counter affidavit.
8. In the interest of justice, one more opportunity is being granted.
9. List on 20.05.2026.
(Alok Kumar Verma, J.) 01.04.2026 Shiv/