Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
CRJA No. 105 of 2023
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Pankaj Purohit, J.
Mr. J.S. Virk, learned D.A.G. alongwith Mr. R.K. Joshi and Mr. Pankaj Joshi, learned Brief Holders for the State of Uttarakhand.
2. This jail appeal against conviction has been filed by appellant through Superintendent, Sub-Jail Haldwani, District Nainital.
3. By the impugned judgment, appellant has been convicted for the offences punishable under Sections 302 read with 34 of IPC and sentenced to undergo life imprisonment with fine of Rs.5,000/-.
4. As per office report, the appeal is within time.
5. Heard.
6. Admit.
7. Let Lower Court Record be summoned.
8. List on 05.10.2023.
9. Once LCR be received, Registry is directed to prepare paper book and to supply the same to learned State Counsel, as per Rules, within three weeks.
(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 25.07.2023 PN