Tripura High Court
Mani Kanchan Ghosh vs The State Of Tripura And Others on 4 September, 2025
Page 1 of 3
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.52 of 2022
Mani Kanchan Ghosh
......Petitioner(s).
Vs.
The State of Tripura and others
......Respondent(s).
WP(C) No.53 of 2022 Uttam Kumar Goswami ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.54 of 2022 Ganesh Debbarma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.55 of 2022 Sanat Debbarma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.56 of 2022Suken Sarkar ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.57 of 2022Sushil Chandra Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.58 of 2022Amrit Lal Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Page 2 of 3 WP(C) No.59 of 2022Sujit Debnath ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.60 of 2022Rita Nath ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.61 of 2022Amulya Debbarma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.62 of 2022Nandan Chakraborty ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.63 of 2022Dulal Majumder ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.64 of 2022Lucky Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.65 of 2022Uggajoy Mog ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.99 of 2022Smt. Tanuja Chakma ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
Page 3 of 3 WP(C) No.451 of 2022Rajib Banik ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.955 of 2022Pranjib Sarkar and another ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.956 of 2022Sanjib Das ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
WP(C) No.957 of 2022Satan Deb ......Petitioner(s). Vs. The State of Tripura and others ......Respondent(s).
For Petitioner (s) : Mr. Purusuttam Roy Barman, Senior Advocate.
Mr. Samarjit Bhattacharjee, Advocate. Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General.
Mr. Pradyumna Gautam, Senior G.A. Mr. Dulal Chandra Saha, Advocate. Mrs. Pinki Chakraborty, Advocate.
HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_ 04.09.2025 Heard Mr. Purusuttam Roy Barman, learned senior counsel appearing for the petitioners and Mr. Saktimoy Chakraborty, learned Advocate General appearing for the respondents-State.
Judgment is reserved.
Digitally signed JUDGE SATABD byDUTTA SATABDI I DUTTA Date: 2025.09.04 17:44:51 +05'30' Dinashree